Indian Penal Code, 1860

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Sections	Particulars
Chapter XVII	Of Offences Against Property
391	Dacoity
Description	When five or more persons conjointly commit or attempt to commit a robbery, or where the whole number of persons conjointly committing or attempting to commit a robbery, and persons present and aiding such commission or attempt, amount to five or more, every person so committing, attempting or aiding, is said to commit "dacoity".